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Shankar Lal vs State Of Rajasthan
2022 Latest Caselaw 309 Raj

Citation : 2022 Latest Caselaw 309 Raj
Judgement Date : 5 January, 2022

Rajasthan High Court - Jodhpur
Shankar Lal vs State Of Rajasthan on 5 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5609/2021

Shankar Lal S/o Sh. Unkar Lal Gurjar, Aged About 39 Years, Opp. Mewar Anchalik Bank, Rundeda Road, Nawaniya, Tehsil Vallabhnagar, District Udaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Vijesh Kumar Jain S/o Sh. Dalchand Jain, Vallabhnagar, P.s. Vallabhnagar, Dist. Udaipur.

----Respondents

For Petitioner(s) : Mr. Vikram Singh Rajpurohit (through VC) For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Hence, the same is dismissed as withdrawn.

(VIJAY BISHNOI),J

Surabhii/26-

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