Sangram Meena vs State Of Rajasthan
2022 Latest Caselaw 308 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6322/2021

Sangram Meena S/o Amrit Lal, Aged About 36 Years, R/o Palwara, Police Station Sadar, District Dungarpur

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Ganesh Sevek S/o Sohan Lal Sevak, R/o Shreenath Residency, Palwara, Sadar, Dungarpur, District Dungarpur.

----Respondents

For Petitioner(s) : Mr. Deepak Menaria (through VC) For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

petition.

Accordingly, this criminal misc. petition preferred by the

petitioner is dismissed as not pressed.

(VIJAY BISHNOI),J

38-Arun/-

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