Dr. Mona Sood vs State Of Rajasthan
2022 Latest Caselaw 301 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16725/2021

Dr. Mona Sood

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Yashpal Khileree (through VC) For Respondent(s) : Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/01/2022

Learned counsel for the petitioner relies on judgment in

State of Rajasthan & Anr. v. Sarita Choudhary & Anr.: D.B. Civil

Special Appeal (W) No.29/2016, decided on 22.01.2016.

Learned counsel for the respondents prays for a week's time

to file the reply.

List the petition on 13.01.2022.

(ARUN BHANSALI),J

15-Sumit/-

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