Banna Ram vs State Of Rajasthan
2022 Latest Caselaw 30 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2466/2021 Banna Ram S/o Bheraram Lol, Aged About 67 Years, R/o Khinvsar, P.s. Gida, Dist. Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. The Police Commissioner, Barmer.

3. The S.h.o., P.s. Gida, Barmer.

----Respondents Connected With S.B. Criminal Misc(Pet.) No. 2465/2021 Banna Ram S/o Bheraram Lol, Aged About 67 Years, R/o Khinvsar, P.s. Gida, Dist. Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. The Police Commissioner, Barmer.

3. The S.h.o., P.s. Gida, Barmer.

----Respondents

For Petitioner(s) : Mr. BS Rathore For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

03/01/2022

Learned counsel for the petitioner has submitted that he

does not want to press these criminal misc. petitions.

Accordingly, these criminal misc. petitions preferred by the

petitioner are dismissed as not pressed.

(VIJAY BISHNOI),J

SURABHII/25-26-

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