R S R T C vs M/S Bharat Metal Fabricators
2022 Latest Caselaw 295 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 1000/2010

                                    RSRTC
                                                                                                        ----Appellant
                                                                         Versus
                                    M/s Bharat Metal Fabricators
                                                                                                      ----Respondent

For Appellant(s) : Mr. J.K. Singhvi, Sr. Advocate assisted by Mr. Tarun Kumar Verma through VC

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

12/01/2022

Learned counsel appearing for the appellant is directed to

apprise this Court on the issue raised under the old Act and cite

the judgments accordingly.

List the matter after four weeks.

(ANOOP KUMAR DHAND),J

Parvesh/33

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