Raju Ram vs State
2022 Latest Caselaw 292 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6043/2021

Raju Ram

----Petitioner Versus State & Ors.

----Respondents

For Petitioner(s) : Mr. Vikram Singh Rajpurohit (through VC) For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent Nos.1 to 3. Let notice be issued to the

respondent No.4 only, returnable on 24.1.2022.

On that day, learned Public Prosecutor may procure

the case diary.

(VIJAY BISHNOI),J

36-msrathore/-

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