Sanjay S/O Amar Singh B/C Jatav vs State Of Rajasthan
2022 Latest Caselaw 28 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 347/2019

                                    Sanjay S/o Amar Singh
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajendra Sharma For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

03/01/2022

Two weeks' time is granted to the learned Additional

Government Advocate to file reply.

List this matter on 18.01.2022.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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