Poonam Meena vs State Of Rajasthan
2022 Latest Caselaw 28 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5892/2021

Poonam Meena W/o Sh. Mukesh Meena, Aged About 40 Years, A- 10, J.p. Colony, Tonk Fatak, Jaipur, Dist. Jaipur (Raj.). At Present Residing At 106, Rama Vihar Colony, P.s. Subhash Nagar, Dist. Bhilwara (Raj.). At Present Working As Additional Chief Judicial Magistrate, Mandal, Dist. Bhilwara (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Inspector General Of Police, Range Ajmer, Dist. Ajmer.

3. Superintendent Of Police, Bhilwara.

4. Circle Officer (Rural), Ajmer.

5. Station House Officer, P.s. Mandal, Dist. Bhilwara.

----Respondents

For Petitioner(s) : Mr. Jay Prakash Bhardwaj For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Chirag Ali, ASI, PS Mandal, present in person.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/01/2022

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. petition.

Accordingly, this criminal misc. petition preferred by the

petitioner is dismissed as not pressed.

(VIJAY BISHNOI),J

Surabhii/146-

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