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Shivendra @ Balua S/O Shri Narayan ... vs State Of Rajasthan
2022 Latest Caselaw 27 Raj/2

Citation : 2022 Latest Caselaw 27 Raj/2
Judgement Date : 3 January, 2022

Rajasthan High Court
Shivendra @ Balua S/O Shri Narayan ... vs State Of Rajasthan on 3 January, 2022
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 291/2019

                                   Shivendra @ Balua S/o Shri Narayan Singh
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Udit Sapra for Mr. Anil Jain For Respondent(s) : Mr. Anoop Kumar for Mr. Rahul Sinsinwar For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

03/01/2022

Counsel for the appellant seeks time to argue the matter.

List this matter after one week.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /4

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