Seema Wife Of Late Shri Kailashi vs State Of Rajasthan
2022 Latest Caselaw 200 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No. 2723/2021
Seema Wife Of Late Shri Kailashi, Resident Of Gurjar Colony,
Police Station Kotwali, Dholpur.
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through PP
                                                                  ----Respondent

For Petitioner(s) : Mr. Dushyant Jain through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

10/01/2022

By way of filing of the instant miscellaneous petition,

challenge has been made to the order dated 20.02.2021 passed

by the learned Judicial Magistrate, No.1, District Dholpur in FIR

No. 241/2020 registered at Police Station Sadar Dholpur, District

Dholpur whereby the prayer made by the petitioner for releasing

the vehicle in question (Truck) bearing registration No. RJ11-GA-

9665, has been declined.

Learned counsel for the petitioner submits that he is the

owner of the vehicle in question which has been seized by the

Police Officers. He submits that the petitioner being the owner of

the vehicle in question, is the person best entitled to get back the

possession of the seized property. There is no other person

claiming supurdagi of the same.

Learned Public Prosecutor opposed the criminal

miscellaneous petition.

(2 of 2) [CRLMP-4723/2020]

In view of the judgment passed by the co-ordinate bench of

this Court in SB Criminal Miscellaneous (Petition) No. 1161/2020

Jitendra Meena v. State of Rajasthan and Anr. with other

connected matters, the petition is allowed and this Court deems it

just and appropriate to release the vehicle in favour of the

petitioner provided he furnishes a Supurdaginama of Rs.

5,00,000/- and surety of like amount to the satisfaction of the

Magistrate concerned.

(FARJAND ALI),J

SAHIL SONI /19

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