Raman Kumar Sunda Son Of Sh. ... vs Member Secretary, Services ...
2022 Latest Caselaw 156 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19996/2013

                                   Raman Kumar Sunda Son Of Sh. Hanuman Singh
                                                                                                      ----Petitioner
                                                                      Versus
                                   Member Secretary, Services Selection Board, J.C.T.S.L. and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Naveen Dhuwan through VC For Respondent(s) : Mr. Prateek Sharma through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

06/01/2022 Learned counsel for the respondents disputes and denies

that the controversy involved herein stands covered by the

judgment of a co-ordinate Bench of this Court dated 30.09.2021

passed in SBCWP No.19997/2013, Suresh Kumar Meel and

Rajasthan State Road Transport Corporation and Ors.

In view thereof, the application shall be considered at the

time of admission/hearing of the writ petition.

(MAHENDAR KUMAR GOYAL),J

MADAN/22

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