Bajrang Lal Singaria vs State And Ors
2022 Latest Caselaw 141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1401/2005

Bajrang Lal Singaria

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Rakesh Sinha For Respondent(s) : None present

HON'BLE MS. JUSTICE REKHA BORANA

Order

04/01/2022

Counsel for the petitioner submits that the controversy in

issue rests decided vide the judgment of the Division Bench of this

Court in "State & Ors. vs. Anil Kumar" (2008 4 RLW (Raj) 2830)

which has been affirmed by the Hon'ble Apex Court in Civil Appeal

No.7426 of 2010.

None has appeared on behalf of the respondents.

Let a copy of the petition be served on Mr. Manish Tak,

counsel who regularly appears on behalf of the Department.

Meanwhile, counsel for the respondents may seek

instructions.

List on 13.01.2022.

(REKHA BORANA),J 10-/Akshay/-

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