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M/S Ultratech Nathdwara Cement ... vs The Commercial Taxes Officer, ...
2022 Latest Caselaw 1365 Raj

Citation : 2022 Latest Caselaw 1365 Raj
Judgement Date : 28 January, 2022

Rajasthan High Court - Jodhpur
M/S Ultratech Nathdwara Cement ... vs The Commercial Taxes Officer, ... on 28 January, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

(1 of 2) [STR-9/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Sales Tax Ref./rev. No. 9/2021

M/s Ultratech Nathdwara Cement Limited

----Petitioner Versus The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

----Respondent Connected With

1. D.B. Sales Tax Ref./rev. No. 10/2021

2. D.B. Sales Tax Ref./rev. No. 11/2021

3. D.B. Sales Tax Ref./rev. No. 12/2021

4. D.B. Sales Tax Ref./rev. No. 13/2021

5. D.B. Sales Tax Ref./rev. No. 14/2021

6. D.B. Sales Tax Ref./rev. No. 15/2021

7. D.B. Sales Tax Ref./rev. No. 16/2021

8. D.B. Sales Tax Ref./rev. No. 17/2021

9. D.B. Sales Tax Ref./rev. No. 18/2021

10. D.B. Sales Tax Ref./rev. No. 19/2021

For Petitioner(s) : Mr. Gopal Sandu, through VC Mr. Manish Priyadarshi, through VC For Respondent(s) : Mr. Hemant Dutt, through VC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

28/01/2022

Learned counsel for the petitioner submits that the

controversy involved in thus bunch of Sales Tax Revisions is

covered by the judgment rendered by this court in the case of

Ultra Tech Nathdwara Cement Ltd. Vs. Union of India & Ors.

[D.B.    Civil   Writ      Petition        No.      9480/2019       decided   on

07.04.2020].        However, Mr. Hemant Dutt, learned counsel




                                                             (2 of 2)                                 [STR-9/2021]


representing the respondent, prays for time to complete his

instructions.

Name of Mr. Hemant Dutt, Advocate, shall henceforth

be shown in the cause list.

List on 04.02.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

51-Pramod/-

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