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Mandip @ Menda vs State Of Rajasthan
2022 Latest Caselaw 1284 Raj

Citation : 2022 Latest Caselaw 1284 Raj
Judgement Date : 27 January, 2022

Rajasthan High Court - Jodhpur
Mandip @ Menda vs State Of Rajasthan on 27 January, 2022
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 504/2022

Shiv Kumar @ Kala

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 7520/2021 Mandip @ Menda

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma (VC) Mr. Ajay Kumar Vyas (VC) For Respondent(s) : Mr. S.S. Rajpurohit, PP Mr. Vasudeo Charan (VC)

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

27/01/2022

Learned counsel appearing for the petitioner seeks a week's

time to file copy of certain judgments in support of his arguments

so also to supply copy of the charge-sheet to learned Public

Prosecutor.

As requested, put up on 07.02.2022.

(DEVENDRA KACHHAWAHA),J 54-55Vij/-

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