Smt. Jubeda Bano vs Poonam Singh
2022 Latest Caselaw 124 Raj

(1 of 2) [CMA-2211/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2211/2018

1. Smt. Jubeda Bano W/o Late Nathu Khan, Aged About 58 Years, B/c Musalman, R/o Mevi Kallan, P.s. Desuri, District Pali.

2. Mehboob S/o Late Nathu Khan, Aged About 22 Years, B/c Musalman, R/o Mevi Kallan, P.s. Desuri, District Pali.

3. Mohammed Salim S/o Late Nathu Khan, Aged About 20 Years, B/c Musalman, R/o Mevi Kallan, P.s. Desuri, District Pali.

4. Farjana D/o Late Nathu Khan, Aged About 17 Years, Minor Through Natural Guardian Mother Smt. Jubeda Bano. B/c Musalman, R/o Mevi Kallan, P.s. Desuri, District Pali.

----Appellants Versus

1. Poonam Singh S/o Moti Singh, R/o Village Mogra, P.s.

Badnor, District Bhilwara. (Driver Of Truck No. Rj 27Ga 3959)

2. Chhagan Lal S/o Kani Ram, B/c Khatik, R/o Nilod, Tehsil Kapasan District Chittorgarh. (Owner Of Truck No. Rj 27Ga 3959)

3. The Oriental Insurance Co. Ltd., Residency Road, Jodhpur.

(Insurer Truck No. Rj 27Ga 3959)

4. Aziz Khan S/o Akbar Khan, B/c Musalman, R/o Udaimandir, Aasan, Inside Nathji Ki Haveli, Jodhpur. (Owner Of Jeep No. Rj19C-6219)

5. United India Insurance Co. Ltd., Pal Road, Jodhpur.

(Insurer Of Jeep No. Rj 19C-6219)

----Respondents

For Appellant(s) : None present.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/01/2022

Nobody has appeared on behalf of the appellants even in the

second round. Earlier also on 22.01.2020, 05.04.2021,

28.09.2021, 20.10.2021, 23.10.2021 & 25.11.2021, nobody was

present on behalf of the appellants.

(2 of 2) [CMA-2211/2018]

In these circumstances, the present Civil Misc. Appeal is

dismissed in default for want of prosecution.

(MANOJ KUMAR GARG),J

33-prashant/-

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