Bakesh Kumar @ Pintu S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 121 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            18856/2021

                                   Bakesh Kumar @ Pintu S/o Shri Moolchand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Saini through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/01/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter on 19.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

Powered by TCPDF (www.tcpdf.org)