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Amit Jain vs State Of Rajasthan
2022 Latest Caselaw 1185 Raj

Citation : 2022 Latest Caselaw 1185 Raj
Judgement Date : 25 January, 2022

Rajasthan High Court - Jodhpur
Amit Jain vs State Of Rajasthan on 25 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7018/2021

Amit Jain S/o Sh. Sagarmal Jain, Aged About 34 Years, Khandu Colony, Banswara (Raj.).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. P.S. Chundawat (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/01/2022

Learned counsel for the petitioner wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 38-Arun/-

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