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Shyam Sunder vs Raj. State Road Trans. Corpn. And ...
2022 Latest Caselaw 1184 Raj

Citation : 2022 Latest Caselaw 1184 Raj
Judgement Date : 25 January, 2022

Rajasthan High Court - Jodhpur
Shyam Sunder vs Raj. State Road Trans. Corpn. And ... on 25 January, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9771/2014

Shyam Sunder

----Petitioner Versus Raj. State Road Trans. Corpn. And Ors

----Respondent

For Petitioner(s) : Mr. Hemant Jain (through VC). For Respondent(s) : Mr. Suniel Purohit (through VC).

HON'BLE MS. JUSTICE REKHA BORANA

Order

25/01/2022

During course of the arguments, learned counsel for the

petitioner requested for the judgments applying in the matter to

be placed on record.

Time prayed for is allowed.

List the matter on 01.02.2022.

(REKHA BORANA),J 55-Sachin/-

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