Someshwar Pandey vs State Of Rajasthan
2022 Latest Caselaw 1175 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6936/2021

1. Someshwar Pandey S/o Sh. Parmeshwar Sharma, Aged About 28 Years, R/o Shastri Nagar Colony, Gulabpura, Tehsil Hurda, District Bhilwara, Rajasthan - 311021.

2. Vikas Mewara S/o Sh. Kailash Chandra Mewara, Aged About 38 Years, R/o Moti Nagar Colony, Dovaniya Balaji Road, Gulabpura, Tehsil Hurda, District Bhilwara, Rajasthan - 311021

3. Dhanraj Gurjar S/o Sh. Ramkaran Gurjar, Aged About 42 Years, R/o Gulab Baba Ki Dhuni, Gulabpura, Tehsil Hurda, District Bhilwara, Rajasthan - 311021

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Mukesh Sharma S/o Sh. Ramswaroop Sharma, Aged About 36 Years, R/o Kanishthabhiyanta, Nagarpalika, Gulabpura, Bhilwara, Rajasthan.

----Respondents

For Petitioner(s) : Dr. Sachin Acharya, Sr. Advocate assisted by Mr. Rakesh Chotia (through VC) For Respondent(s) : Mr. Laxman Solanki, PP Mr. S.S. Sisodia for respondent No.2

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/01/2022

This criminal misc. petition under Section 482 CrPC

is filed by the petitioners with a prayer for quashing of

the FIR No.377/2021 of Police Station Gulabpura, Distt.

Bhilwara.

(2 of 2) [CRLMP-6936/2021]

Learned counsel for the petitioners has submitted

that the parties have already entered into a compromise

and the dispute between them has already been settled

amicably.

Learned counsel for the complainant-respondent

No.2 has also admitted that the parties have already

entered into a compromise.

In view of the above, the petitioners as well as the

respondent No.2 are directed to appear before the I.O.

on or before 5.2.2022 and apprise him regarding the

compromise arrived at between the parties.

The I.O. shall verify the factum of compromise

arrived at between the parties and, thereafter, submit a

latest factual report before this Court by the next date of

hearing.

List on 14.2.2022.

Till next date, no coercive action shall be taken

against the petitioners in connection with FIR

No.377/2021 of Police Station Gulabpura, Distt. Bhilwara.

(VIJAY BISHNOI),J

35-msrathore/-

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