Lal Ji vs State Of Raj. And Ors
2022 Latest Caselaw 117 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6705/2009

Durga Devi

----Petitioner Versus State Of Raj. And Ors.

----Respondents Connected With S.B. Civil Writ Petition No. 6707/2009 Lal Ji

----Petitioner Versus State Of Raj. And Ors.

----Respondents

For Petitioner(s) : Mr. Ravindra Singh. For Respondent(s) : Ms. Abhilasa Bora.

Ms. Surbhi Bissa for Mr. K. K. Bissa, AGC.

HON'BLE MS. JUSTICE REKHA BORANA Order

04/01/2022

Learned counsel for the respondents states that she is not

having the complete record of the writ petitions.

Learned counsel for the petitioners to serve a copy of the

writ petition on the petitioner.

Learned counsel for the petitioners states that the present

matter is covered by a judgment passed by this Court in S.B. Civil

Writ Petition No. 7502/2010: Laxman v. State of Raj. & Ors.

Learned counsel for the respondents seeks time to ascertain

the same.

List on 10.01.2022.

(REKHA BORANA),J 45-46-Sachin/-

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