Mahipal vs State Of Rajasthan
2022 Latest Caselaw 1145 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IV Bail Application No. 15787/2021

Mahipal S/o Punaram, Aged About 35 Years, B/c Bishnoi, R/o Godaws Kala, Teh. Pachpadra, P.s. Barmer, Dist. Barmer (Raj.). (Lodged In Central Jail, Jodhpur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. JVS Deora (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/01/2022

Learned counsel for the petitioner wants to withdraw this

fourth bail application.

Hence, this fourth bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J 130-ms rathore

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