Champa Lal Bheel vs State And Ors
2022 Latest Caselaw 1141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5724/2006

Champa Lal Bheel

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. K. K. Shah (through VC). For Respondent(s) : Mr. Anil Bissa, AGC (through VC).

HON'BLE MS. JUSTICE REKHA BORANA

Order

24/01/2022

Learned counsel for the petitioner submits that the present

issue in question is covered by the judgment passed by this Court

in S.B. Civil Writ Petition No. 4994/2005 & D.B Special

Appeal No. 165/2007.

Learned counsel for the respondents seeks time to ascertain

the same.

List the matter on 27.01.2022.

(REKHA BORANA),J 89-Sachin/-

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