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Vijay Singh S/O Shri Ganesh Singh vs Smt. Suchi Sharma, Secretary
2022 Latest Caselaw 113 Raj/2

Citation : 2022 Latest Caselaw 113 Raj/2
Judgement Date : 5 January, 2022

Rajasthan High Court
Vijay Singh S/O Shri Ganesh Singh vs Smt. Suchi Sharma, Secretary on 5 January, 2022
Bench: Sudesh Bansal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 744/2020

                                    Vijay Singh S/o Shri Ganesh Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    Smt. Suchi Sharma, Secretary,
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Lokendra Singh Shekhawat through VC For Respondent(s) : Dr. V B Sharma, AAG through VC

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

05/01/2022

Learned counsel for the petitioner submits that the final

judgment dated 07.08.2019 has been affirmed by the Division

Bench vide its judgment datd 31.03.2021, however, the

respondents have not complied with the same.

Learned counsel for the respondents seeks four weeks time

to make compliance of the order.

Needful be done as prayed for.

The contempt petition be listed after eight weeks.

(SUDESH BANSAL),J

NITIN/15

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