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Majid Khan S/O Shri Id Mohammed @ ... vs State Of Rajasthan
2022 Latest Caselaw 1129 Raj/2

Citation : 2022 Latest Caselaw 1129 Raj/2
Judgement Date : 28 January, 2022

Rajasthan High Court
Majid Khan S/O Shri Id Mohammed @ ... vs State Of Rajasthan on 28 January, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 217/2019

                                    Majid Khan S/o Shri Id Mohammed @ Idya
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Fahad Hasan for Mr. Syed Shahid Hasan, through VC For Respondent(s) : Mr. Vishnu Bohra, through VC Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

28/01/2022

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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