Paras S/O Daluram vs State Of Rajasthan
2022 Latest Caselaw 1127 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 114/2020

                                    Paras S/o Daluram
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rakesh Chandel for Mr. Dinesh Pareek, through VC For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

28/01/2022

List this matter in the next week.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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