Smt. Hardei W/O Late Shri Charan ... vs Shuchi Sharma,Managing Director
2022 Latest Caselaw 112 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1417/2019

                                    Smt. Hardei W/o Late Shri Charan Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                    Shuchi Sharma,managing Director
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ganesh Chandra Gupta through VC For Respondent(s) : Mr. Vinayak Joshi through VC

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

05/01/2022

Since Mr. Vinayak Joshi, Adv. has put in appearance on

behalf of the respondents, service stands complete.

Learned counsel for the respondents submit that the order

passed by learned Single Judge has been affirmed in the appeal

vide judgment dated 27.10.2021, therefore, the respondents are

in process of making compliance of the order dated 18.01.2019

prayed for some time.

Three weeks' time is granted to make compliance.

The contempt petition be listed after eight weeks.

In the meanwhile, the respondents may file reply/compliance

report.

(SUDESH BANSAL),J

NITIN/13

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