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Madan Ram vs Shriram Transport Finance Co. Ltd
2022 Latest Caselaw 1089 Raj

Citation : 2022 Latest Caselaw 1089 Raj
Judgement Date : 21 January, 2022

Rajasthan High Court - Jodhpur
Madan Ram vs Shriram Transport Finance Co. Ltd on 21 January, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 897/2020

Madan Ram

----Appellant Versus Shriram Transport Finance Co. Ltd.

----Respondent

For Appellant(s) : Mr. Anil Vyas (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

21/01/2022

Learned counsel for the appellant seeks some more time to

file application under Section 5 of the Limitation Act and to

remove the other defects. Time prayed for is granted.

List on 18th February, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 10-Arun/-

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