M/S. S.K. Construction vs Mohanlal Sukhadiya University
2022 Latest Caselaw 1087 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 994/2020

M/s. S.k. Construction

----Appellant Versus Mohanlal Sukhadiya University

----Respondent

For Appellant(s) : Mr. Anirudh Kothari (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

21/01/2022

Four weeks' further time is granted to learned counsel for the

appellant to remove the defects, as prayed.

If the defects are not removed within the stipulated time,

this appeal shall be dismissed automatically without reference to

the Bench.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 11-Arun/-

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