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Rajendra Singh @ Raju Singh vs State
2022 Latest Caselaw 1084 Raj

Citation : 2022 Latest Caselaw 1084 Raj
Judgement Date : 21 January, 2022

Rajasthan High Court - Jodhpur
Rajendra Singh @ Raju Singh vs State on 21 January, 2022
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12785/2021

Rajendra Singh @ Raju Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) :

For Respondent(s) :

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

21/01/2022

In wake of onslaught of COVID-19, as per guidelines,

lawyers have been advised to refrain from coming to the Courts,

therefore, hearing of the matter is being taken up only through

video conferencing.

After arguing the matter for quite 14 minutes, learned

counsel for the petitioner prays for some time to file copies of

some more relevant judgments.

List the matter after six weeks, as prayed.

(DEVENDRA KACHHAWAHA),J 12-Arvind/-

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