Ahmed Ali vs State Of Rajasthan
2022 Latest Caselaw 1079 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 77/2022

Ahmed Ali S/o Sh. Mohd. Shaffi, Aged About 41 Years, Village Basni Behlima Teh. And Dist. Nagaur.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. S.K. Verma, through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

21/01/2022 Lawyers are not physically appearing in the Court in view of

the unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

The present application for anticipatory bail has been filed by

the petitioner apprehending his arrest in connection with F.I.R.

No.238/2021, Police Station Sadar, District Nagaur.

I have gone through the impugned order as well as pleading

in the bail application.

Learned Public Prosecutor has vehemently opposed the bail

application.

Having regard to the nature of accusation, the gravity of the

offence, material on record in support thereof and taking into

consideration the totality of the facts and circumstances of the

present case, without expressing any opinion on the merits of the

case, I am not inclined to extend the benefit under Section 438

(2 of 2) [CRLMB-77/2022]

Cr.P.C. to the petitioner. Accordingly, the application preferred by

the petitioner under Section 438 Cr.P.C. is hereby rejected.

However, it is submitted on behalf of the petitioner that

petitioner is ready to surrender before the concerned court, which

may consider his bail application on the same day.

Taking into consideration the facts and circumstances of the

present case, in the interest of justice, it is directed that if the

petitioner Ahmed Ali S/o Sh. Mohd. Shaff surrenders before the

trial Court on or before 29.01.2022 and files a bail application, the

concerned trial Court shall consider his bail application preferably

on the same day in accordance with law.

(VINIT KUMAR MATHUR),J 66-praveen/-

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