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Bhanwar Lal vs State And Anr
2022 Latest Caselaw 1029 Raj

Citation : 2022 Latest Caselaw 1029 Raj
Judgement Date : 20 January, 2022

Rajasthan High Court - Jodhpur
Bhanwar Lal vs State And Anr on 20 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2577/2020

Santosh Bansal

----Petitioner Versus State Of Rajasthan-State

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 3690/2016 Bhanwar Lal

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. Karan Joshi for Mr. CS Kotwani (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP Mr. Aniket Tater for Mr. Manoj Bhandari (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/01/2022

Put up before another Bench.

(VIJAY BISHNOI),J 11-12 mohit/-

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