Akheraj vs State
2022 Latest Caselaw 3088 Raj

(1 of 1) [CRLMB-2196/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2196/2022

Akheraj S/o Sh. Aidana Ram, Aged About 22 Years, R/o Vishnavas, Ambedkar Circle Lohawat P.s. Lohawat, Jodhpur (Raj.).

(At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus

1. State of Rajasthan, Through Pp

2. Chhotu Ram S/o Sh. Ramuram Meghwal, R/o Bhairu Sagar Police Station Osian, Dist. Jodhpur.

----Respondents

For Petitioner(s) : Mr. Shyam Sunder Ladrecha. For Respondent(s) : Mr. Anees Bhurat, P.P.

Mr. Shailendra Gwala.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/02/2022

Learned counsel for the petitioner does not wants to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J 67-prashant/-

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