Naseer Madni vs State Of Rajasthan
2022 Latest Caselaw 3081 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 543/2022

1. Naseer Madni S/o Iqbal Ahamad Madni, Aged About 56 Years, R/o Nimbahera, District Chittorgarh.

2. Talat Madni @ Biya W/o Altaf Madni, Aged About 58 Years, R/o Nimbahera, District Chittorgarh.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Talat Kureshi S/o Matinudeen Pathan, R/o Jhalrapatan, Jhalawar, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2022

Learned counsel for the petitioners wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J 48-Arun/-

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