Mustkeem Ahmad vs State Of Rajasthan
2022 Latest Caselaw 3079 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Stay No. 328/2022

Mustkeem Ahmad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajak Khan Haidar For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2022

Learned Public Prosecutor is directed to procure the case

diary along with factual report on the next date of hearing.

List the matter on 05th March, 2022.

(VIJAY BISHNOI),J 66-Arun/-

Powered by TCPDF (www.tcpdf.org)