Sh. Gireesha Nema vs State Of Rajasthan
2022 Latest Caselaw 2865 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2757/2021

Sh. Gireesha Nema

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sachin Saraswat For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/02/2022

Put up before another Bench.

(VIJAY BISHNOI),J 142-mohit/-

Powered by TCPDF (www.tcpdf.org)