Madan Ram vs Shriram Transport Finance Co. Ltd
2022 Latest Caselaw 2817 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 897/2020

Madan Ram

----Appellant Versus Shriram Transport Finance Co. Ltd.

----Respondent

For Appellant(s) : Mr. Anil Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

Learned counsel for the appellant seeks some more time to

do the needful.

List on 4th March, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 9-Arun/-

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