District Collector vs Harish Gaurav
2022 Latest Caselaw 2815 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1269/2020

District Collector

----Appellant Versus Harish Gaurav

----Respondent Connected With D.B. Cross Objection (Civil) No. 99/2021 Harish Gaurav

----Appellant Versus District Collector

----Respondent

For Appellant(s) : Mr. S.R. Paliwal For Respondent(s) : Mr. Pradeep Singh Khinchi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

Learned counsel for the respondent seeks some time to

complete his instruction.

List on 1st April, 2022.

The undertaking given by the respondent shall remain in

currency till next date.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 5-Arun/-

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