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State Of Rajasthan vs M/S Jain Chemicals And Seeds ...
2022 Latest Caselaw 2814 Raj

Citation : 2022 Latest Caselaw 2814 Raj
Judgement Date : 18 February, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S Jain Chemicals And Seeds ... on 18 February, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1176/2020

State Of Rajasthan

----Appellant Versus M/s Jain Chemicals And Seeds Suppliers

----Respondent

For Appellant(s) : Mr. D.S. Jasol For Respondent(s) : Mr. Muktesh Maheshwari Mr. Manjul Shrimali (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

Learned counsel Mr. Muktesh Maheshwari appearing on

behalf of the respondent seeks some time to file reply to the stay

application. Time prayed for is granted.

List on 1st March, 2022.

In the meanwhile, record of the trial court be called for.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 1-Arun/-

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