Union Of India vs M/S Inderjeet Mehta
2022 Latest Caselaw 2810 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 343/2021

Union Of India

----Appellant Versus M/s Inderjeet Mehta

----Respondent

For Appellant(s) : Mr. Deelip Kawadia For Respondent(s) : Mr. Vineet R Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

List the matter on 04.03.2022, as prayed by learned counsel

for the respondent.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 15-mohit/-

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