Vikas Ahuja vs Mukesh Singhal And Ors
2022 Latest Caselaw 2725 Raj

(1 of 1) [CMA-1496/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1496/2018

Vikas Ahuja

----Appellant Versus Mukesh Singhal And Ors.

----Respondent

For Appellant(s) : Mr. HR Chawla For Respondent(s) : Mr. Santosh Choudhary through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/02/2022

At the oral request made by counsel for the appellant,

service of notice upon respondents No.1 to 3 is hereby dispensed

with.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 71-MS/-

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