Citation : 2022 Latest Caselaw 2613 Raj
Judgement Date : 14 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 736/2022
Mohanram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Aidan Choudhary For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
14/02/2022
Call for case diary.
List the matter on 23.02.2022.
(VIJAY BISHNOI),J 42-mohit/-
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