Nagar Mal vs State Of Rajasthan
2022 Latest Caselaw 2606 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13991/2018

Nagar Mal

----Petitioner Versus State Of Rajasthan & Anr.

----Respondent

For Petitioner(s) : Mr. Idrish Mohd. For Mr. Deepesh Singh Beniwal For Respondent(s) : Mr. G.R. Punia, Sr. Advocate asst. by Mr. Rajesh Punia Mr. Himanshu Shrimali, AGC for RPSC

HON'BLE MS. JUSTICE REKHA BORANA

Order

14/02/2022

Counsel for the respondents submits that the controversy in

question rests decided by the judgment of this Court in D.B.

Special Appeal (Writ) No.1046/2018; The State of

Rajasthan vs. Indu Bala Kumawat and Ors.

Counsel for the petitioner seeks time to ascertain the same.

List on 23.02.2022.

(REKHA BORANA),J

Ashutosh-105

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