Rajnesh Parmar vs State Of Rajasthan
2022 Latest Caselaw 2553 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6259/2021

Rajnesh Parmar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dudh Nath Yadav For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/02/2022

Call for case diary.

List the matter on 16.02.2022.

(VIJAY BISHNOI),J 12-Arun/-

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