Citation : 2022 Latest Caselaw 2552 Raj
Judgement Date : 11 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 6859/2021 Kuldeep Kumar Beniwal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ram Sukh Mali
For Respondent(s) : Mr. Laxman Solanki, PP Mr. Nishant Bora
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
11/02/2022
At the request of learned counsel for the petitioner, list the
matter after a week along with connected matter.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J 21-mohit/-
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