Multan Ram vs Rajasthan Subordinate And ...
2022 Latest Caselaw 2373 Raj

(1 of 1) [CW-17931/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17931/2021

Multan Ram

----Petitioner Versus Rajasthan Subordinate And Ministerial Services Selection Board

----Respondent

For Petitioner(s) : None present For Respondent(s) : Ms Shanlini

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

Learned counsel for the respondents prays for time to the

needful in terms of the order dated 01.02.2022.

Time prayed for is allowed.

List the petition on 22.02.2022.

(ARUN BHANSALI),J 30-MMA/-

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