Komal Pahad vs State Of Rajasthan
2022 Latest Caselaw 2369 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 232/2022

Komal Pahad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

None has appeared for the petitioner.

List after ten days.

(ARUN BHANSALI),J 35-MMA/-

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