United India Insurance Company ... vs Smt. Antar Kanwar
2022 Latest Caselaw 2362 Raj

(1 of 1) [CMA-1806/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1806/2019

United India Insurance Company Ltd.,

----Appellant Versus Smt. Antar Kanwar & others.

----Respondents

For Appellant(s) : Mr. Aditya Singhi, through V.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/02/2022

Two weeks' time is granted for filing P.F. and notices on

behalf of respondent Nos.1 to 6. After filing the same, notices be

issued immediately to respondent Nos.1 to 6, returnable within

eight weeks.

(MANOJ KUMAR GARG),J 67-prashant/-

Powered by TCPDF (www.tcpdf.org)