Mukesh Regar vs State Of Rajasthan
2022 Latest Caselaw 2351 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 660/2022

Mukesh Regar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BPS Inda (through VC) For Respondent No.1 : Mr. MS Bhati, PP For Respondent No.2 : Mr. Gopal Singh (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/02/2022

Call for case diary.

List on 22.02.2022.

(VIJAY BISHNOI),J Surabhii/75-

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