Citation : 2022 Latest Caselaw 2240 Raj
Judgement Date : 8 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13024/2021
Pushpendra Singh
----Petitioner Versus State
----Respondent Connected With
1. S.B. Criminal Miscellaneous Bail Application No. 13025/2021
2. S.B. Criminal Miscellaneous Bail Application No. 13026/2021
3. S.B. Criminal Miscellaneous Bail Application No. 13027/2021
4. S.B. Criminal Miscellaneous Bail Application No. 16889/2021
For Petitioner(s) : Mr. B.R. Bishnoi through VC (in CRLMB No.13024/2021) For Respondent(s) : Mr. Mukesh Trivedi, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
08/02/2022
List these matters on 15.02.2022, as prayed.
(MANOJ KUMAR GARG),J
11-15/Vivek/NK/-
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