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Wasim vs State
2022 Latest Caselaw 2234 Raj

Citation : 2022 Latest Caselaw 2234 Raj
Judgement Date : 8 February, 2022

Rajasthan High Court - Jodhpur
Wasim vs State on 8 February, 2022
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1792/2022

Wasim

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. V.K. Gaur through VC For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

08/02/2022

In wake of onslaught of COVID-19, as per guidelines,

lawyers have been advised to refrain from coming to the Courts,

therefore, hearing of the matter is being taken up only through

video conferencing.

Learned counsel for the petitioner seeks time to file copies of

certain judgments of acquittal of the petitioner in support of his

arguments.

Time prayed for is granted.

List the matter after one week.

(DEVENDRA KACHHAWAHA),J 29-Rashi/-

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